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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(6)(ii) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(ii)Where a meeting of the State Executive Committee is adjourned not from day to day but from the day to which the meeting is to be held to another date, notice of such meeting shall be given to all the members as provided in sub-rule (4).