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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(ii) in Haryana Air (Prevention and Control of Pollution) Rules, 1983

(ii)The Chairman shall upon the written request of not less than 5 members of the Board or upon a direction of the Government or if he so chooses himself, call a special meeting.