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[Cites 0, Cited by 0] [Section 80] [Entire Act]

NCT Delhi - Subsection

Section 80(2) in The Delhi Co-operative Societies Rules, 2007

(2)The audit under sub-section (1) of section 60 shall in all cases extend back to the last date of the previous audit and shall be carried out up to the last date of the co-operative year immediately, preceding the audit or where the Registrar so directs in the case of any particular co-operative society or class of co-operative societies, such other date as may be specified by the Registrar.