Andhra Pradesh High Court - Amravati
Andhra Pragathi Grameena Bank, vs N.Lakshmi Ram Naik, on 29 October, 2024
HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.A.Nos.1293, 785, 867, 868, 870, 886, 890, 896, 902 & 961 of 2017 and W.P.No.26128 of 2018 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE NOTE No. 29.10.2024 GN, J & TCDS, J On the request of learned counsel for the appellants, list these matters on 11.11.2024.
________ GN, J ________ TCDS, J IBL Sl. DATE ORDER OFFICE NOTE No.