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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(3)The President or the Vice-President or the Registrar shall, at the time of audit, cause to be produced all accounts, registers, documents and subsidiary papers which may be required by the auditors for the purpose. He shall also produce the cash balance and the balance of the imprest before the auditors for verification.