Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 42 in The Aircraft (Security) Rules, 2011 42. Regulated agent. - The Aircraft operator may engage Regulated Agent for carnage of cargo, counter or mail to be carried by air, who shall function as per the procedure laid down by the Commissioner in writing from time to time.
