Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 26 in The Punjab Reorganisation Act, 1966 26. Amendment of Article 371 of the Constitution. - On and from the appointed day, in article 371 of the Constitution, in clause (1), the words "or Punjab" shall be omitted.
