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Union of India - Section

Section 13 in The Tea Rules, 1954

13. [ Functions of Committees. [Substituted by G.S.R. 207, dated 8th February, 1962] - The Executive Committee, the Licensing Committee and the Labour Welfare Committee shall discharge such functions and exercise such powers, not being those mentioned in Rule 18 as may be delegated to them by the Board.] [Inserted by G.S.R. 207, dated 8th February, 1962]