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State of Jharkhand - Section

Section 166 in Bihar Education Code, 1961

166. Attendance at political meetings, etc.

- Students of a Government Professional College are not permitted to become or to continue to be members of a political organisations or to attend or take part in political meetings or demonstrations, or in the organisation or arrangements for the conduct of any such meeting or demonstration. Any breach of this rule will be regarded as serious offence. Should any doubt arise as to whether a meeting, demonstration or organisation is or is not of a political nature, the Principal shall refer the matter to the Director and act under his direction. Where there is no time to refer a doubtful case to the Director, the Principal shall consult the District Magistrate and act under his advice.(Government Resolution no. 2264-E., dated the 22nd October, 1942 and Government notification no. 287-E., dated the 5th February 1943.)