Madras High Court
T.R.Girija vs O.R.Rajen Babu :Respondent on 23 July, 2019
Author: S.S.Sundar
Bench: S.S.Sundar
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 23.07.2019
CORAM :
THE HONOURABLE MR.JUSTICE S.S.SUNDAR
C.R.P.(MD)(NPD)No.1011 of 2011
T.R.Girija :Petitioner
vs.
O.R.Rajen Babu :Respondent
PRAYER: Civil Revision Petitions filed under Section 115 of Code of
Civil Procedure, to set aside the order dated in E.P.No.207 of 2009
in O.S.No.156 of 2007, dated 18.02.2011 on the file of the Additional
District Munsif Court, Madurai Town.
For Petitioner :Mr.T.Subramanian
For Respondent :Mr.A.Kannan
***
ORDER
When the matter is taken up for hearing today, the learned Counsel appearing for the petitioner sought permission of this Court to withdraw this petition. The learned Counsel has also made an endorsement to that effect.
http://www.judis.nic.in 2 S.S.SUNDAR, J.
cmr
2.In view of the endorsement made by the learned Counsel for the petitioner, this Civil Revision Petition is dismissed as withdrawn. No costs.
Internet : Yes/No 23.07.2019
Index : Yes/No
To
The Additional District Munsif, Madurai Town.
C.R.P.(MD)(NPD)No.1011 of 2011 http://www.judis.nic.in