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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(3)(b) in Uttar Pradesh Chit Funds Act, 1975

(b)retain in his custody any such books or documents for a period exceeding fifteen days excluding days falling on holidays save for adequate and exceptional reasons to be recorded and in the case of an officer other than the Registrar, without obtaining the written approval of Registrar in that behalf.