Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(13) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(13)“Fish Feed” means any substanceorproduct, including ingredients,additives, whether processed, partially processed or unprocessed, intended to be used for oral feeding of fish;