Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(b) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)no building worker aided by other building workers, lift by hand or carry overhead or over their back or shoulders, any materials, article, tool or appliance exceeding in weight the sum total or maximum limits set out for each building worker separately under clause (a), unless aided by a mechanical device.