Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 41 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963 41. Draft of rules. - The rules Committee shall prepare and submit to the State Bar Council the draft of the rules required to be framed under the Act.
