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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(3) in The Bihar Self-Supporting Co-operative Societies Tribunal (Constitution and Procedure) Rules, 2002

(3)Every such application for a certified copy shall be accompanied by a deposit of a amount to cover the cost of preparing copies according to the following scale namely:
(i)Copying Fees:
(a)For the first 200 (two hundred) words or less-
English Rs. 5.00
Hindi Rs. 5.00
(b)For every additional 100 (one hundred) words or fraction thereof-
English Rs. 5.00
Hindi Rs. 5.00
(ii)A uniform extra fee of Rupees five per page, where copies are urgently required.
(iii)A uniform fee of Rupees five per page as comparing fee.