Section 6(9) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004
(9)For avoidance of Sale, contract for sale, etcIn suits for declaration that any sale or contract for sale or termination of the contract for sale of any movable or immovable property is void,one half of ad valorem fee leviable on the value of the property.
