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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(3)(b) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(b)Came into force on 26th April, 2000 in the areas under Police Stations Kalimpong, Gurubathan and Jaldhaka, in the Sub-Division Kalimpong, District Darjeeling, vide Agriculture Deptt. notification No. 2669-M.W&C/1M-8/94, dated the 26th April, 2000.]] on such date as the State Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different areas.