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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(a) in The United Provinces Private Forests Act, 1948

(a)the entries in any record-of-rights prepared and finally published under any law for the time being in force and value to be attached to such entries under such law;