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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(2)(iv) in The M.P. State Aid to Industries Act, 1958

(iv)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture or punishment as aforesaid;