Gauhati High Court
Page No.# 1/19 vs Ashraf Ali And 21 Ors on 4 May, 2023
Page No.# 1/19
GAHC010088312023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1106/2023
ON THE DEATH OF NOOR MAHAMMAD HIS LEGAL HEIRS HASINA
BEGUM AND 23 ORS.
D/O LATE NOOR MAHAMMAD,
RESIDENT OF VILLAGE GARIAPARA, MOUZA DAHI, PS MANGALDAI, DIST
DARRANG, ASSAM
2: SOLEMA BEGUM
D/O LATE NOOR MAHAMMAD
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
3: MRS. HAZERA BEGUM
W/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
4: ON THE DEATH OF MD. SAHABUDDIN AHMED
HIS LEGEL HEIRS MUSST. RINA BEGUM
W/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
5: MISS SUMIARA BEGUM
Page No.# 2/19
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
6: MISS SAFIUN NESSA
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
7: MISS SALIMA BEGUM
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
8: MISS HASNA BEGUM
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
9: MD. FIZNUR HOQUE
S/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
10: MD. FIROZUL HOQUE
S/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
11: MD. DIPAN ALI
Page No.# 3/19
S/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
12: MISS FARIJUN BEGUM
D/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
13: MISS TAMINA BEGUM
D/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
14: MISS GULJAN BEGUM
D/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
15: MD. FAREZ ALI
S/O LATE BHARALU SHEIKH
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
16: MD. MAHIBULLAH @ MAHIBULLAH ALI
S/O LATE NOOR MAHAMMAD
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
Page No.# 4/19
DIST DARRANG
ASSAM
17: MD. SAMIR ALI
S/O LATE NOOR MAHAMMAD
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
18: MD. TAYEB ALI
S/O LATE SAMSHER ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
19: MD. NAIMUDDIN AHMED
S/O LATE SAMSHER ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
20: ON THE DEATH OF GIAS ALI
HIS LEGAL HEIRS MAMONI BEGUM
W/O LATE GIAS ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
21: RIKIMONI KHANOM
D/O LATE GIAS ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
TO BE REP. BY.HER MOTHER RES. NO. 20
22: GARIMA JANNAT
Page No.# 5/19
D/O LATE GIAS ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
TO BE REP. BY.HER MOTHER RES. NO. 20
23: RUBI KHANAM
D/O LATE GIAS ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
TO BE REP. BY.HER MOTHER RES. NO. 20
24: MD. MOINUL HOQUE
S/O LATE SAMSHER ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSA
VERSUS
ASHRAF ALI AND 21 ORS.
S/O LATE RAHAMSHA SHEIKH, R/O VILL. NO. 2 BEZPARA, P.O. HOWLY
MOHANPUR, P.S. MANGALDAI, DIST. DARRANG, PIN 784529
2:ON THE DEATH OF RAHIMUDDIN HIS LEGAL HEIRS MD. JAKIR ALI
S/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
3:MUSST. JAIBUN NESSA
W/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
Page No.# 6/19
4:MISS ARIFE BEGUM
D/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
5:MUSST. JELIMA BEGUM
D/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
6:MUSST. TAMZIDA BEGUM
D/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
7:MD. AFAJ ALI @ MD. ABAJ ALI
S/O LATE RAHIMUDDIN
RESIDENT OF VILLAGE NIZCHAPAI
PS MANGALDAI
DIST DARRANG
ASSAM PO JALJALI
784529
8:MD. ILIAS ALI
S/O LATE RAHIMUDDIN
RESIDENT OF VILLAGE NIZCHAPAI
PS MANGALDAI
DIST DARRANG
ASSAM PO JALJALI
784529
9:MUSSTT. MAJIDA BEGUM
D/O LATE RAHIMUDDIN
W/O NOUSHAD ALI
Page No.# 7/19
VILLAGE UTTAR BOKRAJHAR
PS KALAIGAON
PO TENGABARI
DIST DARRANG
784525
10:JAYEDA BEGUM @ JAHEDA BEGUM
W/O NAJIR ALI
RESIDENT OF VILLAGE GAKHIRKHOWAPARA PO JANARAM CHOWKA
DIST DARRANG
ASSAM 784529
11:MUSST. MAKAN BEGUM
W/O ASHRAF ALI
RESIDENT OF VILLAGE NO. 2
BEZPARA
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG 784529
12:ON THE DEATH OF MUSST. JARUNA BEGUM
HIS LEGAL HEIRS JAHABUL HOQUE
S/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
13:FAIZUDDIN AHMED
S/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
14:MAKIBOR RAHMAN
S/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
Page No.# 8/19
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
15:FARMANI BEGUM
D/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
16:MANIJA BEGUM
D/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
17:KHONMA BEGUM
D/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
18:MANJUWARA BEGUM
S/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
19:MRS. MOSIRAN BEGUM
D/O LATE SAMSHER ALI
W/O TOFAJUL HOQUE
Page No.# 9/19
RESIDENT OF VILLAGE RANTHALI BAGICHA
PO CHENGA PATHAR DIST UDALGURI
ASSAM 784525
20:MRS. FARIDA BEGUM
D/O LATE SAMSHER ALI
W/O DIDAR ALI
VILLAGE GARIAPARA
PO JALJALI
PO MANGALDAI
DIST DARRANG
ASSAM 784529
21:MRS. MOFIJAN BEGUM
D/O LATE SAMSHER ALI
W/O MAJID ALI
VILLAGE BARATHIYABARI
PO JANARAMCHOWKA
DIST DARRANG
ASSAM
784529
22:MRS. JAINAB BEGUM
D/O LATE SAMSHER ALI
W/O LATE FAKARUDDIN AHMED
VILLAGE ADHIKARY (BARIGAON) PO RAJGHAT
DIST DARRANG
ASSAM 78452
Advocate for the Petitioner : MS. R CHOUDHURY
Advocate for the Respondent :
Linked Case : RSA/58/2023
ON THE DEATH OF NOOR MAHAMMAD HIS LEGAL HEIRS HASINA BEGUM
Page No.# 10/19
AND ORS.
D/O LATE NOOR MAHAMMAD
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
2: SOLEMA BEGUM
D/O LATE NOOR MAHAMMAD
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
3: MRS. HAZERA BEGUM
W/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
4: ON THE DEATH OF MD. SAHABUDDIN AHMED
HIS LEGEL HEIRS MUSST. RINA BEGUM
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
5: MISS SUMIARA BEGUM
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
6: MISS SAFIUN NESSA
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
Page No.# 11/19
PS MANGALDAI
DIST DARRANG
ASSAM
7: MISS SALIMA BEGUM
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
8: MISS HASNA BEGUM
D/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
9: MD. FIZNUR HOQUE
S/O LATE SAHABUDDIN AHMED
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
10: MD. FIROZUL HOQUE
S/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
11: MD. DIPAN ALI
S/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
12: MISS FAZIRUN BEGUM
D/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
Page No.# 12/19
PS MANGALDAI
DIST DARRANG
ASSAM
13: MISS TAMINA BEGUM
D/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
14: MISS GULJAN BEGUM
D/O LATE TALEB ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
15: MD. FAREZ ALI
S/O LATE BHARALU SHEIKH
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
16: MD. MAHIBULLAH @ MAHIBULLAH ALI
S/O LATE NOOR MAHAMMAD
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
17: MD. SAMIR ALI
S/O LATE NOOR MAHAMMAD
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
18: MD. TAYEB ALI
S/O LATE SAMSHER ALI
Page No.# 13/19
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
19: MD. NAIMUDDIN AHMED
S/O LATE NOOR MAHAMMAD
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
20: ON THE DEATH OF GIAS ALI
HIS LEGAL HEIRS MAMONI BEGUM
W/O LATE GIAS ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
21: RIKIMONI KHANOM
D/O LATE GIAS ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
TO BE REP. BY.HER MOTHER RES. NO. 20
22: GARIMA JANNAT
D/O LATE GIAS ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
TO BE REP. BY.HER MOTHER RES. NO. 20
23: RUBI KHANAM
D/O LATE GIAS ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
Page No.# 14/19
ASSAM
TO BE REP. BY.HER MOTHER RES. NO. 20
24: MD. MOINUL HOQUE
S/O LATE SAMSHER ALI
RESIDENT OF VILLAGE GARIAPARA
MOUZA DAHI
PS MANGALDAI
DIST DARRANG
ASSAM
VERSUS
ON THE DEATH OF RAHIMUDDIN HIS LEGAL HEIRS JAKIR ALI AND ORS.
S/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
2:MUSST. JAIBUN NESSA
W/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
3:MISS ARIFE BEGUM
D/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
4:MUSST. JELIMA BEGUM
D/O LATE IDRIS ALI
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
5:MUSST. TAMZIDA BEGUM
D/O LATE IDRIS ALI
Page No.# 15/19
RESIDENT OF VILLAGE GARIAPARA
PO JALJALI
MOUZA DAHI
PS AND DIST MANGALDAI
ASSAM 784529
6:MD. AFAJ ALI @ MD. ABAJ ALI
S/O LATE RAHIMUDDIN
RESIDENT OF VILLAGE NIZCHAPAI
PS MANGALDAI
DIST DARRANG
ASSAM PO JALJALI
784529
7:MD. ILIAS ALI
S/O LATE RAHIMUDDIN
RESIDENT OF VILLAGE NIZCHAPAI
PS MANGALDAI
DIST DARRANG
ASSAM PO JALJALI
784529
8:MUSSTT. MAJIDA BEGUM
D/O LATE RAHIMUDDIN
VILLAGE UTTAR BOKRAJHAR
PS KALAIGAON
PO TENGABARI
DIST DARRANG
784525
9:JAYEDA BEGUM @ JAHEDA BEGUM
W/O NAJIR ALI
RESIDENT OF VILLAGE GAKHIRKHOWAPARA PO JANARAM CHOWKA
DIST DARRANG
ASSAM 784529
10:MUSST. MAKAN BEGUM
W/O ASHRAF ALI
RESIDENT OF VILLAGE NO. 2
BEZPARA
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG 784529
11:ON THE DEATH OF MUSST. JARUNA BEGUM
HIS LEGAL HEIRS JAHABUL HOQUE
S/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
Page No.# 16/19
PS MANGALDAI
DIST DARRANG
ASSAM 784529
12:FAIZUDDIN AHMED
S/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
13:MAKIBOR RAHMAN
S/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
14:FARMANI BEGUM
D/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
15:MANIJA BEGUM
D/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
16:KHONMA BEGUM
D/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
Page No.# 17/19
17:MANJUWARA BEGUM
S/O LATE SAIFUDDIN
C/O JAHABUL HOQUE
RESIDENT OF VILLAGE HENGERJHAR
PO HOWLY MOHANPUR
PS MANGALDAI
DIST DARRANG
ASSAM 784529
18:MRS. MOSIRAN BEGUM
D/O LATE SAMSHER ALI
W/O TOFAJUL HOQUE
RESIDENT OF VILLAGE RAUTHALI BAGICHA
PO CHENGA PATHAR DIST UDALGURI
ASSAM 784525
19:MRS. FARIDA BEGUM
D/O LATE SAMSHER ALI
W/O DIDAR ALI
VILLAGE GARIAPARA
PO JALJALI
PO MANGALDAI
DIST DARRANG
ASSAM 784529
20:MRS. MOFIJAN BEGUM
D/O LATE SAMSHER ALI
W/O MAJID ALI
VILLAGE BARATHIYABARI
PO JANARAMCHOWKA
DIST DARRANG
ASSAM
784529
21:MRS. JAIBUN BEGUM
D/O LATE SAMSHER ALI
W/O LATE FAKARUDDIN AHMED
VILLAGE ADHIKARY (BARIGAON) PO RAJGHAT
DIST DARRANG
ASSAM 784529
------------
Advocate for : MS. R CHOUDHURY
Advocate for : appearing for ON THE DEATH OF RAHIMUDDIN HIS LEGAL
HEIRS JAKIR ALI AND ORS.
Page No.# 18/19
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
04.05.2023.
Heard Ms. R. Choudhury, learned counsel for the applicant.
The present application is filed under Order VI Rule 17 read with Section 153 of the Code of Civil Procedure, 1908 for correction of some typographical error that crept in the cause title in the connected RSA/58/2023 and non arraying of the respondent No. 1, one Ashraf Ali who was the defendant No. 2 in the original suit.
Ms. Choudhury, learned counsel for the applicant submits that the mistakes are inadvertent and therefore, same be allowed. It is also submitted that though direction to issue notice in the connected RSA/58/2023 was passed on 10.04.2023 after admission, however, steps has not been taken due to the aforesaid inadvertent mistakes. Accordingly, she submits that the aforesaid mistakes/errors may be allowed to be corrected.
Perused the explanation given in the connected I.A. as well as paragraph 3 where the details of mistakes are given.
After perusal of the petition, this Court is of the view that the aforesaid mistakes/errors crept in due to inadvertence and correction of such mistakes are necessary for proper determination of the connected second appeal.
Accordingly, the prayer is allowed.
Page No.# 19/19 The applicant shall correct the cause title of the connected second appeal as shown in the paragraph 3 of this application by replacing the earlier cause title in presence of competent authority of this Registry.
I.A stands disposed of.
After correction of the cause title steps be taken in terms of the order dated 10.04.2023.
JUDGE Comparing Assistant