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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(g) in Rabindranath Tagore University Act, 2017

(g)to make recommendations to the Executive Council regarding the allocation of funds to the Post-graduate Departments and constituent colleges and institutions engaged in instruction in Post-graduate Courses or research, and to the libraries, laboratories, museums established by the University;