Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(1)“Appointing Authority” in respect of-A. Posts of Administrative Officer (Judicial) and above in Group A means the High Court of Delhi; andB. All other posts in Group A and in other Groups means the District Judge