Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(iii) in The Court-Fees Act, 1977 (1920 A.D.)

(iii)for other movable property having a market-value. - In suits for movable property other than money, where the subject-matter has a market-value-according to such value at date of presenting the plaint.