Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Madras Presidency - Section Section 10 in The Madras City Police Act, 1888 10. - Rules for the governance of the force to be made by the Commissioner The Commissioner may from time to time subject to the control of the State Government frame orders and regulations for the general governance of the force.
