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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2) in The Citizenship Rules, 2009

(2)A copy of the certificate of [Overseas Citizen of India cardholder] [Substituted "overseas citizen of India" by Notification No. G.S.R. 35(E), dated 16.1.2015 (w.e.f. 25.2.2009)] issued under this rule, shall be preserved for the purposes of record by the issuing authority.