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State of Haryana - Section

Section 12 in Haryana State Agricultural Marketing Board Service Rules, 1974

12. Seniority of members of Service.

- Seniority, inter se of members of the Service shall be determined by the length of their continuous service on the post in the Service.Provided that where there are different cadres in the Service, the seniority shall be determined separately for each cadre :Provided further that in the case of members appointed by direct recruitment, the order of merit determined by the appointing authority mentioned in these rules shall not be disturbed in fixing the seniority :Provided further that in the case of two members appointed on the same date, their seniority shall be determined as follows :-
(a)a member appointed by direct recruitment shall be senior to a member appointed by promotion or transfer;
(b)a member appointed by promotion shall be senior to a member appointed by transfer;
(c)in the case of member appointed by promotion or by transfer, seniority shall be determined according to the seniority of such members in the appointments from which they were promoted or transferred; and
(d)in the case of members appointed by transfer from different cadres, their seniority shall be determined according to pay, preference being given to a member who was drawing in higher rate of pay in his previous appointment and if the rates of pay drawn are also the same, then by their length of service in those appointments and if the length of such service is also the same, an older member shall be senior to a younger member.