Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Maharashtra - Subsection

Section 5B(a) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956

(a)for the day next succeeding the day on which he ceased to be a member to daily allowance at the rate provided for in section 4, and