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M/S Kmc Construction Ltd. National ... vs National Highway Authority Of India Kmc ... on 23 November, 2020

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~24 & 25
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    O.M.P.(COMM) 458/2020
+    OMP(COMM) 461/2020, I.A. 7760/2020


    M/S KMC CONSTRUCTION LTD.
    NATIONAL HIGHWAYS AUTHORITY OF INDIA

                                                             ..... Petitioner
                        Through:   Ms. Kiran Suri, Sr. Adv. with
                                   Mr. Hitendra Nath Rath, Adv.
                                   for Petitioner (in Item No.24)

                        versus

    NATIONAL HIGHWAY AUTHORITY OF INDIA
    KMC CONSTRUCTIONS LTD.

                                                          ..... Respondent
                        Through:   Ms. Kiran Suri, Sr. Adv. with
                                   Mr. Hitendra Nath Rath, Adv.
                                   for respondent (in Item No.25)
    CORAM:
    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                 ORDER

% 23.11.2020 This matter is being heard through video-conferencing. It is already 17:55 hours. Re-notify on February 22, 2021.

V. KAMESWAR RAO, J NOVEMBER 23, 2020/aky