Himachal Pradesh High Court
Chander Mohan & Others vs . State Of H.P. & Another on 4 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Chander Mohan & others vs. State of H.P. & another .
Cr.MMO No.215 of 2022 04.04.2022 Present: Mr.Ravinder Singh Chandel, Advocate, for the petitioner.
Mr.Hemant Vaid, Additional Advocate General, for respondent No.1.
Notice. Mr. Hemant Vaid, learned Additional Advocate General, appears, waives and accepts service of notice on behalf of respondent No.1.
r As prayed, dasti notice, returnable on 11.04.2022, on taking steps during course of the day, be issued to respondent No.2.
(Vivek Singh Thakur) Judge April 4, 2022 (Purohit) ::: Downloaded on - 04/04/2022 20:13:32 :::CIS