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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(1)(c) in Goa Tax on Entry of Goods Rules, 2000

(c)by depositing security amount in any Scheduled Bank as defined by the Reserve Bank of India Act, 1934 (2 of 1934), as fixed deposit and pledging the fixed deposit receipt to and depositing it with the said authority; or