Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132(2)] [Section 132] [Entire Act]

State of Kerala - Subsection

Section 132(2)(iii) in Kerala Land Reforms Act, 1963

(iii)The Malabar Tenancy Act, 1929.