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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(IX) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IX)The revised Answer Key will be uploaded on the official website for general information, but no representation will be entertained against the revised Answer Key so that whole admission process is completed within the prescribed time schedule and does not protract endlessly.