Supreme Court - Daily Orders
Kum. Bobbili Anusha vs Kaloji Narayarana Rao University Of ... on 23 February, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.22 COURT NO.6 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4837/2018
(Arising out of impugned final judgment and order dated 31-01-2018
in WP No.17221/2017 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
KUM. BOBBILI ANUSHA & ORS. Petitioner(s)
VERSUS
KALOJI NARAYARANA RAO UNIVERSITY OF
HEALTH SCIENCE & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 23-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Gaurav Pachnanda, Sr. Adv.
Mr. D. Mahesh Babu, AOR
Ms. Suchitra Hrangkhawl, Adv.
Mr. T.V. Bhaskar Reddy, Adv.
Ms. Shivangi Vaid, Adv.
Ms. Shruti Agarwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Signature Not Verified ASST.REGISTRAR Digitally signed by SANJAY KUMAR Date: 2018.02.23 16:22:40 IST Reason: