Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] Securities And Exchange Board Of India - Subsection Section 15(1)(b) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995 (b)[ units of schemes floated by a Collective Investment Scheme.] [Substituted by Not. F.No. LAD-NRO/GN/2008/10/126204, dated 22.5.2008 ]