Section 16(1) in Madhya Pradesh Private Security Agencies Rules, 2012
(1)Every private security guard while on duty shall put on,-(a)an arm badge distinguishing the Agency;(b)shoulder or chest badge to indicate his position in the organization;(c)whistle attached to the cord and to be kept in the left pocket;(d)shoes with eyelet and laces;(e)a headgear which may also carry the distinguishing mark of the Agency; and(f)photo identity card on the outer most garment above waist level on his person in a conspicuous manner.
