Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Arunachal Pradesh - Subsection Section 130(v) in Arunachal Pradesh Municipal Act, 2007 (v)other specific services rendered in pursuance of the provisions of this Act, at such rates as may be determined from time to time by regulations :
