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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(7)(b) in Gujarat State Council for Physiotherapy Act, 2011

(b)whether the person seeking to establish an institution or the existing institution seeking to open a new or higher course of study or training or to increase is admission capacity has adequate financial resources;