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State of Uttar Pradesh - Section

Section 36 in The U.P. Blackmarketeer Prisoners Rules, 1979

36. Writing materials.

- Loose paper may be supplied to blackmarketeer prisoners for the writing of the permissible number of letters. For other purposes ordinary school exercise books may be purchased from the funds at their disposal under Rule 13 and the pages shall be numbered. The extraction of leaves from such exercise books by a blackmarketeer prisoner shall be treated as breach of jail discipline.