Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134] [Entire Act] State of Himachal Pradesh - Subsection Section 134(1) in The Himachal Pradesh Panchayati Raj Act, 1994 (1)In every Panchayat Samiti, the Block Development and Panchayat Officer and in every Zila Parishad, the District Development and Panchayat Officer, shall be its Secretary.
