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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(4)(p) in The Punjab Apartment Ownership Act, 1995

(p)the name of the person to receive service of process in any action against the association or the Board or more than one apartment owners, together with the residence or place of business of such person;