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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Chattisgarh - Subsection

Section 83(1) in The Chhattisgarh Municipal Corporation Act, 1956

(1)The Corporation shall maintain a register and map of all immovable property of which it is the proprietor or which vests in it otherwise or which it holds in trust for the Government.