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State of Jharkhand - Section

Section 138 in Bihar Education Code, 1961

138. Mutual visits of Headmasters and Headmistress and staff to neighbouring schools.

- Government desires that Headmasters and Headmistresses of High Schools and their staff should acquaint themselves with the special activities and feature of other High Schools in the neighbourhood, for example, Mission School in Ranchi deserves to be visited by the Principal, Ranchi Zilla Multi-purpose Schools. It is, therefore, necessary that District Education Officers or the Regional Deputy Directors of Education should direct the Headmasters and the Headmistresses and staff of all recognised schools in their respective jurisdictions to associate with each other and to organise visits to different institutions so that the schools may benefit from the experience of similar institutions.(G.O. no. 1856-E., dated the 20th October 1951.)