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Ankit Mehta vs Commissioner Cgst Central Excise And ... on 10 September, 2020

     ITEM NO.5                        REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
     SECTION IV-A

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                                 BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                    No(s).     13375/2019

     ANKIT MEHTA                                                             Petitioner(s)

                                                      VERSUS

     COMMISSIONER CGST CENTRAL EXCISE AND CUSTOMS                            Respondent(s)

     (Only SLP(C) No. 7579 of 2020 to be listed on 10.09.2020 before Ld.
     Registrar Court )

     WITH
     SLP(C) No. 7579/2020 (IV-A)

     Date : 10-09-2020 This petition was called on for hearing today.


     For Petitioner(s)
                                           Mr Ardhendumauli Kumar Prasad, AOR
                                           Mr Ashish Madaan, Adv.
                                           Ms. Taruna Ardhendumauli Prasad, AOR
                                           Mr Astik Gupta, Adv.
                                          Mr. Ishit Saharia, AOR

     For Respondent(s)
                                          Mr T.A.Khan,Adv.
                                          Mr. B. Krishna Prasad, AOR

               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Service is complete on respondent nos. 1 and 2. Ld. counsel, Mr T.A.Khan appearing on behalf of Mr B.Krishna Prasad, Advocate-on-record appears for respondent nos. 1 and 2 and seeks time for filing vakalatnama and counter affidavit. Be filed within four weeks time.

List again on 5.11.2020.

ANIL LAXMAN PANSARE Registrar