Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(4) in Goa Prisons Rules, 2006

(4)Register for recording ingress and egress of articles. - The gate keeper shall in addition to the Gate register, maintain a register in Form No. XXVIII for recording the ingress and egress of head loads and cart loads carried in or out the prison. Such register shall be placed every Monday before the Jailor who shall check at random entries therein with the entries in the Gate register in order to see that it is maintained properly and all necessary entries are correctly made.