Allahabad High Court
Smt. Benu Sharma vs Lt. Col. Sandeep Sharma on 10 January, 2023
Bench: Suneet Kumar, Rajendra Kumar-Iv
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- FIRST APPEAL No. - 214 of 2015 Appellant :- Smt. Benu Sharma Respondent :- Lt. Col. Sandeep Sharma Counsel for Appellant :- Rahul Sahai Counsel for Respondent :- Vinayak Mithal Hon'ble Suneet Kumar,J.
Hon'ble Rajendra Kumar-IV,J.
Learned counsel for the appellant submits that the appellant-defendant has no source of income and is unable to bear the expenses to prepare the paper book. In such circumstances, learned counsel appearing for the respondent shall comply the order to get the paper book prepared.
On joint request of learned counsel for the parties, list on 3 February 2023.
It is clarified that no further adjournment would be granted to any of the party.
Order Date :- 10.1.2023 Akram