Punjab-Haryana High Court
Shakuntla Rani vs Saroj Bala on 21 May, 2018
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
257
RSA No.26 of 2017 (O&M)
Date of decision: 21.05.2018
Shakuntla Rani ...... Appellant
Versus
Saroj Bala ...... Respondent
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:- Mr. Aditya Pal Singla, Advocate
for the appellant.
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ANIL KSHETARPAL, J. (ORAL)
Learned counsel for the appellant seeks permission to withdraw the appeal as the parties have entered into a settlement.
Dismissed as withdrawn.
( ANIL KSHETARPAL ) 21.05.2018 JUDGE Dinesh Bansal Whether speaking/reasoned Yes / No Whether Reportable Yes / No 1 of 1 ::: Downloaded on - 08-07-2018 13:25:57 :::