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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(2)The Kulpati shall be the Principal academic and executive officer of the University and shall exercise supervision and control over the affairs of the university and give effect to the decisions of all the authorities of the University.