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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(2)(a) in The Goa Non-Biodegradable Garbage (Control) Rules, 1997

(a)for selection or earmarking the places where public receptacles are to be provided for temporary deposit of garbage/waste generated from various sources in the garbage management zone;