Section 19 in Karnataka Marriages (Registration and Miscellaneous Provisions) Act, 1976
19. Penalty for secreting, destroying or altering register.
- Any person secreting, destroying or dishonestly or fraudulently altering the memorandum or the register or any part thereof shall, on conviction, be punishable with imprisonment for a term which may extend to two years and with fine which may extend to two thousand rupees.
