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Greater Bengaluru City Corporation -

Section 309 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

309. necessary

Inspection of places where sale is carried out.-The Zonal Commissionershall make provision for the constant and vigilant inspection of animals, carcasses, meat,poultry, flesh, fish, fruit, vegetables, corn, bread, flour, milk, ghee, butter, oil and anyother articles exposed or hawked about for sale or deposited in or brought to any place